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The Sales Promotion Employees (Conditions of Service) Act, 1976

Act No. 11 of 1976

[25th January, 1976.]

An Act to regulate certain conditions of service of sales promotion employees in certain establishments.

BE it enacted by Parliament in the Twentysixth Year of the Republic of India as follows:-



Sales Promotion Employees (Conditions of Service) Act, 1976 Back




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