The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977 | Salary and Allowances of Leaders of Opposition in Parliament Act, 1977 | Bare Acts | Law Library

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The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977

Act No. 33 of 1977

[18th August, 1977.]

An Act to provide for the salary and allowances of Leaders of Opposition in Parliament.

BE it enacted by Parliament in the Twenty-eighth Year of the Republic of India as follows:-

Salary and Allowances of Leaders of Opposition in Parliament Act, 1977

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