11. [Amendment of Act 33 of 1977].-
Rep. by the Repealing and Amending Act, 1988 (19 of 1988) s. 2 and the First Schedule (w.e.f 31-3-1988).
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
11. [Amendment of Act 33 of 1977].- Rep. by the Repealing and Amending Act, 1988 (19 of 1988) s. 2 and the First Schedule (w.e.f 31-3-1988). |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
