AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

2[8B. Advances for purchase of conveyance.-

There may be paid to a member by way of re-payable advance such sum of money not exceeding 3[four lakh rupees] as may be determined by rules made in this behalf under section 9 for the purchase of a conveyance.]



Salary, Allowances and Pension of Members of Parliament Act, 1954 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement.