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7[8AB. Rounding off period of pension.-

Where the period for which the pension is payable under this Act contains a part of a year, then, if such part is nine months or more, it shall be reckoned equivalent to complete one year for the purpose of payment of additional pension under sub-section (1) of section 8A and if such part is less than nine months, it shall be ignored.]



Salary, Allowances and Pension of Members of Parliament Act, 1954 Back




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