10. [Validation of payment of certain travelling allowances.]

Rep. by the Repealing and Amending Act, 1960 (58 of 1960), s. 2 and the First Schedule.

1. Ins. by Act 55 of 1958, s. 8 (w.e.f. 30-12-1958).

2. Ins. by Act 105 of 1976, s. 8 (w.e.f. 9-9-1976).

3. Subs. by Act 74 of 1985, s. 8, for "clause (f)" (w.e.f.26-12-1985)

4. Ins. by Act 9 of 2004, s. 9 (w.e.f. 9-1-2004).

5. Subs. by Act 105 of 1976, s. 8, for "daily and travelling allowances" ( w.e.f. 9-9-1976).