The Salaries and Allowances of Ministers Act, 1952
Act No. 58 of 1952
[12th August, 1952.]
An Act to provide for the salaries and allowances of Ministers.
BE it enacted by Parliament as follows:-
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The Salaries and Allowances of Ministers Act, 1952 Act No. 58 of 1952 [12th August, 1952.] An Act to provide for the salaries and allowances of Ministers. BE it enacted by Parliament as follows:- |
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