5[5. Sumptuary allowance to Ministers.-
There shall be paid a sumptuary allowance to each Minister at the following rates, namely:-
(a) | the Prime Minister | Rupees three thousand per mensem; |
(b) | every other Minister who is a member of the Cabinet | Rupees two thousand per mensem; |
(c) | a Minister of State | Rupees one thousand per mensem; |
(d) | a Deputy Minister | Rupees six hundred per mensem.] |