The Salaries and Allowances of Officers of Parliament Act, 1953
Act No. 20 of 1953
[16th May, 1953.]
An Act to provide for the salaries and allowances of certain officers of Parliament.
BE it enacted by Parliament as follows:-
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The Salaries and Allowances of Officers of Parliament Act, 1953 [16th May, 1953.] An Act to provide for the salaries and allowances of certain officers of Parliament. BE it enacted by Parliament as follows:- |
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