1. Short title and commencement.-
(1) This Act may be called the Salaries and Allowances of Officers of Parliament Act, 1953.
(2) It shall be deemed to have come into force on the first day of May, 1953.
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1. Short title and commencement.- (1) This Act may be called the Salaries and Allowances of Officers of Parliament Act, 1953. (2) It shall be deemed to have come into force on the first day of May, 1953. |
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