The SAARC Convention (Suppression of Terrorism) Act, 1993

[Act No. 36 of 1993]

[26th April, 1993.]

Contents
Title	SAARC Convention (Suppression of Terrorism) Act, 1993
Sections	Particulars
1.	Short title, extent and application
2.	Definitions
3.	Application of the Convention
4.	Hostage-taking
5.	Provisions as to Extradition Act
6.	Offences committed outside India
7.	Previous sanction necessary for prosecution
8.	Protection of action taken in good faith
The Schedule	SAARC Regional Convention on Suppression of Terrorism