1. Short title and extent.
(1) This Act may be called the Rubber 4*** Act, 1947. (2) It extends to the whole of India 5[except the State of Jammu and Kashmir*.]
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
1. Short title and extent. (1) This Act may be called the Rubber 4*** Act, 1947. (2) It extends to the whole of India 5[except the State of Jammu and Kashmir*.] |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
