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Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013

113. Previous publication of rules made by Central and State Government.

The power to make rules by the Central or State Government under this Act shall be subject to the condition of the rules, being made after previous publication.



Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 Back




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