Chapter XVII
Miscellaneous
96. Application of other laws not barred:-
The provisions of this Act shall be in addition to, and not in derogation of, the provisions of any other law for the time being in force.
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Chapter XVII Miscellaneous 96. Application of other laws not barred:- The provisions of this Act shall be in addition to, and not in derogation of, the provisions of any other law for the time being in force. |
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