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Right of Children to Free and Compulsory Education Act, 2009

27. Prohibition of deployment of teachers for non-educational purposes.-

No teacher shall be deployed for any non-educational purposes other than the decennial population census, disaster relief duties or duties relating to elections to the local authority or the State Legislatures or Parliament, as the case may be



Right of Children to Free and Compulsory Education Act, 2009 Back




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