Part I
Acquisition and Transfer of The Undertaking of Richardson and Cruddas Limited
Chapter I
Preliminary
1. Short title.-
This Act may be called the Richardson and Cruddas Limited (Acquisition and Transfer of Undertaking) Act, 1972.
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Part I Acquisition and Transfer of The Undertaking of Richardson and Cruddas Limited Chapter I Preliminary 1. Short title.- This Act may be called the Richardson and Cruddas Limited (Acquisition and Transfer of Undertaking) Act, 1972. |
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