Reserve Bank of India Act, 1934
46. Contribution by Central Government to the reserve fund
The Central Government shall transfer to the bank rupee securities of the value of five crores of rupees to be allocated by the bank to the reserve fund.
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Reserve Bank of India Act, 1934 46. Contribution by Central Government to the reserve fund The Central Government shall transfer to the bank rupee securities of the value of five crores of rupees to be allocated by the bank to the reserve fund. |
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