Reserve Bank of India Act, 1934
25. Form of bank notes
The design, form and material of bank notes shall be such as may be approved by the Central Government after consideration of the recommendations made by the Central Board.
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Reserve Bank of India Act, 1934 25. Form of bank notes The design, form and material of bank notes shall be such as may be approved by the Central Government after consideration of the recommendations made by the Central Board. |
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