AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

The Reserve Bank (Transfer to Public Ownership) Act, I948

[Act No. 62 of 1948]

[23rd September, 1948.]

Contents
Title The Reserve Bank (Transfer to Public Ownership) Act, I948
Sections Particulars
1. Short title
2. Definitions
3. Transfer of Bank shares
4. Vacation of office by existing office bearers
5. Interim arrangements
6. Rule-making power
7. [Repealed.]
The Schedule [Repealed.]


Bare Acts Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement.