72. [Publication of results of elections for the reconstitution of electoral colleges for certain Union territories.] Omitted by the Territorial Councils Act, 1956 (103 of 1956), s. 66 (w.e.f. 1-1-1957).
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72. [Publication of results of elections for the reconstitution of electoral colleges for certain Union territories.] Omitted by the Territorial Councils Act, 1956 (103 of 1956), s. 66 (w.e.f. 1-1-1957). |
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