AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

27. General duty of the presiding officer.-

It shall be the general duty of the presiding officer at a polling station to keep order thereat and to see that the poll is fairly taken.



Representation of the People Act, 1951 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement