171. [Repeal of Act 39 of 1920.] Rep. by the Repealing and Amending Act, 1957 (36 of 1957), s. 2 and the First Schedule (w.e.f. 17-9-1957).
1. Ins. by Act 1 of 1989, s. 16 (w.e.f. 15-3-1989).
2. Subs. by s. 16, ibid., for "ballot boxes" (w.e.f. 15-3-1989). 3. Ins. by Act 46 of 2003, s. 6 (w.e.f. 11-9-2003).
4. Subs. by Act 40 of 1961, s. 29, for sub-section (3) (w.e.f. 20-9-1961).
5. Subs. by Act 4 of 1986, s. 2 and the Schedule (w.e.f. 15-5-1986).