168. [Special provisions with respect to Rulers of former Indian States.] Omitted by Rulers of Indian States (Abolition of Privileges) Act, 1972 (54 of1972), s. 4 (w.e.f. 9-9-1972).
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168. [Special provisions with respect to Rulers of former Indian States.] Omitted by Rulers of Indian States (Abolition of Privileges) Act, 1972 (54 of1972), s. 4 (w.e.f. 9-9-1972). |
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