1[132A. Penalty for failure to observe procedure for voting.-
If any elector to whom a ballot paper has been issued, refused to observe the procedure prescribed for voting the ballot paper issued to him shall be liable for cancellation.]
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1[132A. Penalty for failure to observe procedure for voting.- If any elector to whom a ballot paper has been issued, refused to observe the procedure prescribed for voting the ballot paper issued to him shall be liable for cancellation.] |
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