The Representation of the People (Amendment) Act, 1966
[Act No. 47 of 1966]
[13th December, 1966.]
Contents | |
Title | Representation of the People (Amendment) Act, 1966 |
Sections | Particulars |
Chapter I | Preliminary |
1. | Short title and commencement |
2. | [Repealed.] |
3. | Provision as to sitting members in certain cases |
4 to 62. | [Repealed.] |
61. | Omission of section 137 and saving |
62. | [Repealed.] |
63. | Act not to apply to pending elections, etc |