Representation of the People Act, 1950
THE FOURTH SCHEDULE : Local authorities for purposes of elections to Legislative Councils
[See section 27(2)]
116 [***]
BIHAR
1. Municipalities.
2. District Boards.
3. Cantonment Boards.
4. Notified Area Committees.
119 [5. Zillah Parishads .
6. Panchayat Samitis .]
120 [***]
93 [MADHYA PRADESH
121 [1. Municipalities.
2. Janapada Sabhas .
3. Mandal Panchayats .
4. Cantonment Boards.
5. Notified Area Committees.
6. Town Area Committees.]]
122 [***]
126 [MAHARASHTRA
127 [1. Municipalities
2. Cantonment Boards.
128 [***]
4. Zilla Parisads .]]
93 [111[KARNATAKA]
115 [1. City Municipal Corporations.
2. City Municipal Councils.
3. Town Municipal Councils.
4. Town Panchayats .
5. Zilla Panchayats .
6. Taluk Panchayats .
7. Grama Panchayats .
8. Cantonment Boards.]
UTTAR PRADESH
117 [1. Municipal Corporations.
2. Municipal Councils.
3. Zillah Panchayats .
4. Nagar Panchayats .
5. Kshettra Panchayats .
6. Cantonment Boards.]
114 [***]
129 [***]
