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Representation of the People Act, 1950

THE THIRD SCHEDULE : Allocation of seats in the Legislative Councils

(See section 10)

Number to be elected or nominated under article 171 (3)
Name of State Total number of seats Sub-clause (a) Sub-clause (b) Sub-clause (c) Sub-clause (d) Sub-clause (e)
1 2 3 4 5 6 7
1. 125[***] * * * * * *
2. Bihar 96 34 8 8 34 12
108 [***] * * * * * *
108 [3.] Madhya Pradesh 90 31 8 8 31 12
4. 109[***] * * * * * *
110 [5. Maharashtra 78 22 7 7 30 12]
6. 111[Karnataka.] 112 [75 25 7 7 25 11]
113 [***] * * * * * *
8. Uttar Pradesh 108 39 9 9 39 12
114 [***] * * * * * *]






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