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Representation of the People Act, 1950

THE FIRST SCHEDULE : Allocation of seats in the House of the People

(See section 3)

Name of the State /Union territory Number of seats in the House as constituted on 1-1-1973 Number of seats in the House as subsequently constituted
Total Reserved for the Scheduled Castes Reserved for the Scheduled Tribes Total Reserved for the Scheduled Castes Reserved for the Scheduled Tribes
1 2 3 4 5 6 7
I. STATES :            
1. Andhra Pradesh 41 6 2 42 6 2
2. Assam 14 1 2 14 1 2
3. Bihar 53 7 5 54 8 5
4. Gujarat 24 2 3 26 2 4
5. Haryana 9 2   10 2  
6. Himachal Pradesh 4 1   4 1  
7. Jammu & Kashmir 6     6    
8. Karnataka 27 4   28 4  
9. Kerala 19 2   20 2  
10. Madhya Pradesh 37 5 8 40 5 8
11. Maharashtra 45 3 3 48 3 3
12. Manipur 2   1 2   1
13. Meghalaya 2   2 2    
14. Nagaland 1     1    
15. Orissa 20 3 5 21 3 5
16. Punjab 13 3   13 3  
17. Rajasthan 23 4 3 25 4 3
18. Sikkim       1    
19. Tamil Nadu 39 7   39 7  
20. Tripura 2   1 2   1
21. Uttar Pradesh 85 18   85 18  
22. West Bengal 40 8 2 42 8 2

Name of the State /Union territory Number of seats in the House as constituted on 1-1-1973 Number of seats in the House as subsequently constituted
Total Reserved for the Scheduled Castes Reserved for the Scheduled Tribes Total Reserved for the Scheduled Castes Reserved for the Scheduled Tribes
1 2 3 4 5 6 7
II. UNION TERRITORIES            
1. Andaman and Nicobar Islands 1 .. .. 1 .. ..
2. Arunachal Pradesh 1 .. 1 118 [2] .. ..
3. Chandigarh 1 .. .. 1 .. ..
4. Dadra and Nagar HavelI 1 .. 1 1 .. 1
5. DelhI 7 1 .. 7 1 ..
6. Goa , Daman and Diu 2 .. .. 106 [3] .. ..
7. Lakshadweep 1 .. 1 1 .. 1
8. Mizoram 1 .. 1 1 .. 105 [1]
9. Pondicherry 1 .. .. 1 .. ..
Total 522 77 41 542 78 38


Representation of the People Act, 1950 Back




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