Representation of the People Act, 1950
6. Delimination of parliamentary constituencies
Repealed by the Adaptation of Laws (No. 2) Order, 1956]
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Representation of the People Act, 1950 6. Delimination of parliamentary constituencies Repealed by the Adaptation of Laws (No. 2) Order, 1956] |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
