The Repealing and Amending Act, 2017
Act No. 2 of 2018
[5th January, 2018.]
An Act to repeal certain enactments and to amend certain other enactments.
BE it enacted by Parliament in the Sixty-eighth Year of the Republic of India as follows:-
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The Repealing and Amending Act, 2017 Act No. 2 of 2018 [5th January, 2018.] An Act to repeal certain enactments and to amend certain other enactments. BE it enacted by Parliament in the Sixty-eighth Year of the Republic of India as follows:- |
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