The First Schedule
(See Section 2)
Repeals
| Year | No. | Short title | Extent of repeal |
| 1 | 2 | 3 | 4 |
| 1850 | XXXVII | The Public Servants (Inquiries) Act1850 | The whole. |
| 1852 | VIII | The Sheriffs' Fees Act1852 | The whole. |
| 1866 | XXI | The Converts' Marriage Dissolution Act1866 | The whole. |
| 1867 | I | The Ganges Tolls Act1867 | The whole. |
| 1892 | II | The Marriages' Validation Act1892 | The whole. |
| 1897 | I | The Public Servants (Inquiries) Amendment Act1897 | The whole. |
| 1897 | V | The Repealing and Amending Act1897 | The whole. |
| 1897 | XIV | The Indian Short Titles Act1897 | The whole. |
| 1899 | XXIII | The Church of Scotland Kirk Sessions Act1899 | The whole. |
| 1901 | XI | The Amending Act1901 | The whole. |
| 1903 | I | The Amending Act1903 | The whole. |
| 1928 | XII | The Hindu Inheritance (Removal of Disabilities) Act1928 | The whole. |
| 1929 | XXI | The Transfer of Property (Amendment) Supplementary Act1929 | So much as is not repealed. |
| 1934 | XXVII | The Assam Criminal Law Amendment (Supplementary) Act1934 | The whole. |
| 1935 | XIII | The Jubbulpore and Chhattisgarh Divisions (Divorce Proceedings Validation) Act1935 | The whole. |
| 1936 | V | The Decrees and Orders Validating Act1936 | The whole. |
| 1936 | XVI | The Bangalore Marriages Validating Act1936 | The whole. |
| 1938 | XI | The Hindu Women's Right to Property (Amendment) Act1938 | The whole. |
| 1939 | XXIX | The Indian Tariff (Fourth Amendment) Act1939 | The whole. |
| 1946 | XXII | The Mica Mines Labour Welfare Fund Act1946 | The whole. |
| 1948 | XL | The Indian Matrimonial Causes (War Marriages) Act1948 | The whole. |
| 1948 | LI | The Imperial Library (Change of Name) Act1948 | The whole. |
| 1950 | XXXIII | The Opium and Revenue Laws (Extension of Application) Act1950 | The whole. |
| 1951 | I | The Code of Criminal Procedure (Amendment) Act1951 | So much as is not repealed. |
| 1951 | II | The Code of Civil Procedure (Amendment) Act1951 | So much as is not repealed. |
| 1953 | 11 | The Administration of Evacuee Property (Amendment) Act1953 | The whole. |
| 1954 | 3 | The Ancient and Historical Monuments and Archaeological Sites and Remains (Declaration of National Importance) Amendment Act1953 | The whole. |
| 1954 | 42 | The Administration of Evacuee Property (Amendment) Act1954 | The whole. |
| 1955 | 26 | The Code of Criminal Procedure (Amendment) Act1955 | So much as is not repealed. |
| 1956 | 7 | The Sales-Tax Laws Validation Act1956 | The whole. |
| 1956 | 27 | The Representation of the People (Second Amendment) Act1956 | The whole. |
| 1956 | 66 | The Code of Civil Procedure (Amendment) Act1956 | So much as is not repealed. |
| 1956 | 70 | The Ancient and Historical Monuments and Archaeological Sites and Remains (Declaration of National Importance) Amendment Act1956 | The whole. |
| 1956 | 91 | The Administration of Evacuee Property (Amendment) Act, 1956 | The whole |
| 1956 | 93 | The Young Persons (Harmful Publications) Act, 1956 | The whole. |
| 1956 | 100 | The Motor Vehicles (Amendment) Act, 1956 | The whole. |
| 1959 | 37 | The Central Excises and Salt (Amendment) Act, 1959 | So much as is not repealed. |
| 1959 | 41 | The Criminal Law (Amendment) Act, 1959 | So much as is not repealed. |
| 1959 | 48 | The Miscellaneous Personal Laws (Extension) Act, 1959 | The whole. |
| 1959 | 59 | The Mineral Oils (Additional Duties of Excise and Customs) Amendment Act, 1959 | So much as is not repealed. |
| 1959 | 61 | The Married Women's Property (Extension) Act, 1959 | The whole. |
| 1960 | 2 | The Displaced Persons (Compensation and Rehabilitation) Amendment Act, 1960 | So much as is not repealed. |
| 1960 | 5 | The Motor Vehicles (Amendment) Act, 1960 | So much as is not repealed. |
| 1960 | 19 | The Hindu Marriages (Validation of Proceedings) Act, 1960 | The whole. |
| 1960 | 38 | The Central Excises (Conversion to Metric Units) Act, 1960 | So much as is not repealed. |
| 1960 | 40 | The Customs Duties and Cesses (Conversion to Metric Units) Act, 1960 | So much as is not repealed. |
| 1960 | 57 | The British Statutes (Application to India) Repeal Act, 1960 | The whole. |
| 1966 | 47 | The Representation of the People (Amendment) Act, 1966 | So much as is not repealed. |
| 1969 | 46 | The Punjab Legislative Council (Abolition) Act, 1969 | The whole. |
| 1971 | 20 | The Bengal Finance (Sales Tax) (Delhi Validation of Appointments and Proceedings) Act, 1971 | The whole. |
| 1971 | 54 | The Coal Bearing Areas (Acquisition and Development) Amendment and Validation Act, 1971 | The whole. |
| 1972 | 62 | The Limestone and Dolomite Mines Labour Welfare Fund Act, 1972 | The whole. |
| 1976 | 91 | The Delhi Sales Tax (Amendment and Validation) Act, 1976 | The whole. |
| 1980 | 63 | The Code of Criminal Procedure (Amendment) Act, 1980 | So much as is not repealed. |
| 1981 | 30 | The Cine-workers Welfare Cess Act, 1981 | The whole. |
| 1983 | 20 | The Delegated Legislation Provisions (Amendment) Act, 1983 | The whole. |
| 1984 | 19 | The Government of Union Territories (Amendment) Act, 1984 | So much as is not repealed. |
| 1985 | 37 | The Tea Companies (Acquisition and Transfer of Sick Tea Units) Act, 1985 | The whole. |
| 1985 | 81 | The Banking Laws (Amendment) Act, 1985 | So much as is not repealed. |
| 1986 | 6 | The Additional Duties of Excise (Textiles and Textile Articles) Amendment Act, 1985 | The whole. |
| 1986 | 7 | The Additional Duties of Excise (Goods of Special Importance) Second Amendment Act, 1985 | The whole. |
| 1986 | 8 | The Customs Tariff (Amendment) Act, 1985 | The whole. |
| 1986 | 19 | The Administrative Tribunals (Amendment) Act, 1986 | So much as is not repealed. |
| 1986 | 46 | The Taxation Laws (Amendment and Miscellaneous Provisions) Act, 1986 | The whole. |
| 1999 | 29 | The Contingency Fund of India (Amendment) Act, 1999 | The whole. |
| 1999 | 31 | The Securities Laws (Amendment) Act, 1999 | The whole. |
| 1999 | 32 | The Securities Laws (Second Amendment) Act, 1999 | The whole. |
| 1999 | 45 | The Vice-President's Pension (Amendment) Act, 1999 | The whole. |
| 2000 | 14 | The President's Emoluments and Pension (Amendment) Act, 2000 | The whole. |
| 2000 | 49 | The Protection of Human Rights (Amendment) Act, 2000 | The whole. |
| 2001 | 12 | The Colonial Prisoners Removal (Repeal) Act, 2001 | The whole. |
| 2001 | 19 | The Industrial Disputes (Banking Companies) Decision (Repeal) Act, 2001 | The whole. |
| 2001 | 22 | The Judicial Administration Laws (Repeal) Act, 2001 | The whole. |
| 2001 | 24 | The Indian Railway Companies (Repeal) Act, 2001 | The whole. |
| 2001 | 25 | The Railway Companies (Substitution of Parties in Civil Proceedings) Repeal Act, 2001 | The whole. |
| 2001 | 26 | The Hyderabad Export Duties (Validation) Repeal Act, 2001 | The whole. |
| 2001 | 50 | The Code of Criminal Procedure (Amendment) Act, 2001 | The whole. |
| 2002 | 21 | The St. John Ambulance Association (India) Transfer of Funds (Repeal) Act, 2002 | The whole. |
| 2002 | 22 | The Code of Civil Procedure (Amendment) Act, 2002 | The whole. |
| 2002 | 23 | The Vice-President's Pension (Amendment) Act, 2002 | The whole. |
| 2002 | 28 | The National Institute of Pharmaceutical Education and Research (Amendment) Act, 2002 | The whole. |
| 2002 | 59 | The Securities and Exchange Board of India (Amendment) Act, 2002 | The whole. |
| 2002 | 68 | The North-Eastern Council (Amendment) Act, 2002 | The whole. |
| 2003 | 25 | The Customs Tariff (Amendment) Act, 2003 | The whole. |
| 2003 | 31 | The Prevention of Insults to National Honour (Amendment) Act, 2003 | The whole. |
| 2004 | 7 | The Uttar Pradesh Reorganisation (Amendment) Act, 2003 | The whole. |
| 2004 | 28 | The Special Tribunals (Supplementary Provisions) Repeal Act, 2004 | The whole. |
| 2004 | 29 | The Unlawful Activities (Prevention) Amendment Act, 2004 | The whole. |
| 2005 | 1 | The Securities Laws (Amendment) Act, 2004 | The whole. |
| 2005 | 5 | The Central Excise Tariff (Amendment) Act, 2004 | The whole. |
| 2005 | 31 | The Hire-purchase (Repeal) Act, 2005 | The whole. |
| 2005 | 51 | The Prevention of Insults to National Honour (Amendment) Act, 2005 | The whole. |
| 2006 | 10 | The Khadi and Village Industries Commission (Amendment) Act, 2006 | The whole. |
| 2006 | 20 | The Delhi Special Police Establishment (Amendment) Act, 2006 | The whole. |
| 2006 | 30 | The Union Duties of Excise (Electricity) Distribution Repeal Act, 2006 | The whole. |
| 2006 | 43 | The Protection of Human Rights (Amendment) Act, 2006 | The whole. |
| 2006 | 51 | The Jallianwala Bagh National Memorial (Amendment) Act, 2006 | The whole. |
| 2007 | 1 | The Administrative Tribunals (Amendment) Act, 2007 | The whole. |
| 2007 | 16 | The Taxation Laws (Amendment) Act, 2007 | Sections 9 to 11. |
| 2007 | 19 | The National Institute of Pharmaceutical Education and Research (Amendment) Act, 2007 | The whole. |
| 2007 | 27 | The Securities Contracts (Regulation) Amendment Act, 2007 | The whole. |
| 2008 | 28 | The President's Emoluments and Pension (Amendment) Act, 2008 | The whole. |
| 2008 | 29 | The Vice-President's Pension (Amendment) Act, 2008 | The whole. |
| 2008 | 35 | The Unlawful Activities (Prevention) Amendment Act, 2008 | The whole. |
| 2009 | 1 | The Governors (Emoluments, Allowances and Privileges) Amendment Act, 2008 | The whole. |
