The First Schedule
Repeals
Year Act | No. | Short title |
1 | 2 | 3 |
Central Acts | ||
1850 | XXI | The Caste Disabilities Removal Act, 1850. |
1857 | VII | The Madras Uncovenanted Officers Act, 1857. |
1857 | XXI | The Howrah Offences Act, 1857. |
1859 | XII | The Calcutta Pilots Act, 1859. |
1862 | III | The Government Seal Act, 1862. |
1873 | XVI | The North-Western Provinces Village and Road Police Act, 1873. |
1875 | XX | The Central Provinces Laws Act, 1875. |
1876 | XIX | The Dramatic Performances Act, 1876. |
1879 | XIV | The Hackney-carriage Act, 1879. |
1879 | XIX | The Raipur and Khattra Laws Act, 1879. |
1881 | XIII | The Fort William Act, 1881. |
1882 | XXI | The Madras Forest (Validation) Act, 1882. |
1883 | X | The Bikrama Singh's Estates Act, 1883. |
1886 | XXI | The Oudh Wasikas Act, 1886. |
1888 | III | The Police Act, 1888. |
1888 | VIII | The Indian Tolls Act, 1888. |
1893 | II | The Porahat Estate Act, 1893. |
1895 | XV | The Government Grants Act, 1895. |
1897 | VIII | The Reformatory Schools Act, 1897. |
1911 | X | The Prevention of Seditious Meetings Act, 1911. |
1912 | VII | The Bengal, Bihar and Orissa and Assam Laws Act, 1912. |
1917 | XXV | The Sir Currimbhoy Ebrahim Baronetcy (Amendment) Act, 1917. |
1921 | XVII | The Cattle-trespass (Amendment) Act, 1921. |
1931 | XX | The Sheriff of Calcutta (Powers of Custody) Act, 1931. |
1932 | XI | The Public Suits Validation Act, 1932. |
1932 | XXIV | The Bengal Suppression of Terrorist Outrages (Supplementary) Act, 1932. |
1938 | XX | The Criminal Law Amendment Act, 1938. |
1941 | IV | The Berar Laws Act, 1941. |
1942 | XVIII | The Weekly Holidays Act, 1942. |
1943 | XXIII | The War Injuries (Compensation Insurance) Act, 1943. |
1947 | XVI | The Trading with the Enemy (Continuance of Emergency Provisions) Act, 1947. |
1948 | 26 | The Junagadh Administration (Property) Act, 1948. |
1949 | 51 | The Requisitioned Land (Apportionment of Compensation) Act, 1949. |
1949 | 61 | The Professions Tax Limitation (Amendment and Validation) Act, 1949. |
1950 | IV | The Preventive Detention Act, 1950. |
1950 | L | The Preventive Detention (Amendment) Act, 1950. |
1950 | 67 | The Cooch-Behar (Assimilation of Laws) Act, 1950. |
1951 | 3 | The Part B States (Laws) Act, 1951. |
1951 | IV | The Preventive Detention (Amendment) Act, 1951. |
1951 | 51 | The Railway Companies (Emergency Provisions) Act, 1951. |
1951 | 66 | The Part C States (Miscellaneous Laws) Repealing Act, 1951. |
1951 | 70 | The Displaced Persons (Debts Adjustment) Act, 1951. |
1952 | 1 | The Part B States Marriages Validating Act, 1952. |
1952 | XXXIV | The Preventive Detention (Amendment) Act, 1952. |
1952 | LXI | The Preventive Detention (Second Amendment) Act, 1952. |
1954 | 4 | The Abducted Persons (Recovery and Restoration) Amendment Act, 1954. |
1954 | 7 | The Government of Part C States (Amendment) Act, 1954. |
1954 | 15 | The Transfer of Evacuee Deposits Act, 1954. |
1954 | 20 | The Absorbed Areas (Laws) Act, 1954. |
1954 | 36 | The Chandernagore (Merger) Act, 1954. |
1954 | 51 | The Preventive Detention (Amendment) Act, 1954. |
1955 | 19 | The Commanders-in-Chief (Change in Designation) Act, 1955 |
1955 | 30 | The Abducted Persons (Recovery and Restoration) Continuance Act, 1955. |
1956 | 4 | The Bar Councils (Validation of State Laws) Act, 1956. |
1956 | 50 | The Indian Cotton Cess (Amendment) Act, 1956. |
1956 | 65 | The Abducted Persons (Recovery and Restoration) Continuance Act, 1956. |
1956 | 88 | The Representation of the People (Miscellaneous Provisions) Act, 1956. |
1956 | 97 | The Delhi Tenants (Temporary Protection) Act, 1956. |
1957 | 32 | The Forward Contracts (Regulation) Amendment Act, 1957. |
1957 | 37 | The Legislative Councils Act, 1957. |
1957 | 54 | The Preventive Detention (Continuance) Act, 1957. |
1959 | 24 | The Pharmacy (Amendment) Act, 1959. |
1960 | 31 | The Tripura Municipal Law (Repeal) Act, 1960. |
1960 | 47 | The Bilaspur Commercial Corporation (Repeal) Act, 1960. |
1960 | 48 | The Mahendra Pratab Singh Estates (Repeal) Act, 1960. |
1960 | 53 | The Tripura Excise Law (Repeal) Act, 1960. |
1962 | 62 | The Emergency Risks (Goods) Insurance Act, 1962. |
1962 | 63 | The Emergency Risks (Factories) Insurance Act, 1962. |
1963 | 29 | The Institutes of Technology (Amendment) Act, 1963. |
1963 | 56 | The Delhi Development (Amendment) Act, 1963. |
1964 | 23 | The Delhi (Delegation of Powers) Act, 1964. |
1965 | 50 | The Goa, Daman and Diu (Absorbed Employees) Act, 1965. |
1967 | 16 | The Anti-Corruption Laws (Amendment) Act, 1967. |
1969 | 41 | The International Monetary Fund and Bank (Amendment) Act, 1969. |
1971 | 65 | The Asian Refractories Limited (Acquisition of Undertaking) Act, 1971. |
1971 | 68 | The Uttar Pradesh Cantonments (Control of Rent and Eviction) (Repeal) Act, 1971. |
1972 | 36 | The Coking Coal Mines (Nationalisation) Act, 1972. |
1973 | 26 | The Coal Mines (Nationalisation) Act, 1973. |
1975 | 19 | The All-India Services Regulations (Indemnity) Act, 1975. |
1976 | 22 | The Assam Sillimanite Limited (Acquisition and Transfer of Refractory Plant) Act, 1976. |
1976 | 28 | The Parliamentary Proceedings (Protection of Publication) Repeal Act, 1976. |
1976 | 76 | The National Library of India Act, 1976. |
1976 | 89 | The Indian Iron and Steel Company (Acquisition of Shares) Act, 1976. |
1976 | 96 | The Braithwaite and Company (India) Limited (Acquisition and Transfer of Undertakings) Act, 1976. |
1977 | 16 | The Disputed Elections (Prime Minister and Speaker) Act, 1977. |
1977 | 41 | The Smith, Stainstreet and Company Limited (Acquisition and Transfer of Undertakings) Act, 1977. |
1977 | 42 | The Gresham and Craven of India (Private) Limited (Acquisition and Transfer of Undertakings) Act, 1977. |
1978 | 13 | The Hindustan Tractors Limited (Acquisition and Transfer of Undertakings) Act, 1978. |
1978 | 42 | The Bolani Ores Limited (Acquisition of Shares) and Miscellaneous Provisions Act, 1978. |
1979 | 12 | The Punjab Excise (Delhi Amendment) Act, 1979. |
1980 | 58 | The Bengal Chemical and Pharmaceutical Works Limited (Acquisition and Transfer of Undertakings) Act, 1980. |
1983 | 35 | The Dangerous Machines (Regulation) Act, 1983. |
1984 | 39 | The Punjab Municipal (New Delhi Amendment) Act, 1984. |
1984 | 43 | The Aluminium Corporation of India Limited (Acquisition and Transfer of Aluminium Undertaking) Act, 1984. |
1984 | 57 | The Bengal Immunity Company Limited (Acquisition and Transfer of Undertakings) Act, 1984. |
1985 | 80 | The Customs (Amendment) Act, 1985. |
1987 | 36 | The Brentford Electric (India) Limited (Acquisition and Transfer of Undertakings) Act, 1987. |
1993 | 24 | The National Thermal Power Corporation Limited, the National Hydroelectric Power Corporation Limited and the North-Eastern Electric Power Corporation Limited(Acquisition and Transfer of Power Transmission Systems) Act, 1993. |
1994 | 56 | The Neyveli Lignite Corporation Limited (Acquisition and Transfer of Power Transmission System) Act, 1994. |
1999 | 6 | The Delhi Development Authority (Validation of Disciplinary Powers) Act, 1998. |
1999 | 8 | The Customs (Amendment) Act, 1998. |
1999 | 49 | The Copyright (Amendment) Act, 1999. |
2000 | 20 | The Direct-tax Laws (Miscellaneous) Repeal Act, 2000. |
2000 | 48 | The Forfeiture (Repeal) Act, 2000. |
2001 | 33 | The Influx from Pakistan (Control) Repealing (Repeal) Act, 2001. |
2001 | 36 | The Indian Universities (Repeal) Act, 2001. |
2001 | 37 | The Auroville (Emergency Provisions) Repeal Act, 2001. |
2001 | 41 | The Central Sales Tax (Amendment) Act, 2001. |
2001 | 47 | The Two-Member Constituencies (Abolition) and other Laws Repeal Act, 2001. |
2002 | 57 | The Mysore State Legislature (Delegation of Powers) Repeal Act, 2002. |
2002 | 65 | The Countess of Dufferin's Fund (Repeal) Act, 2002. |
2002 | 66 | The Prevention of Food Adulteration (Extension to Kohima and Mokokchung Districts) Repeal Act, 2002. |
2002 | 70 | The Refugee Relief Taxes (Abolition) Repeal Act, 2002. |
2003 | 2 | The Cable Television Networks (Regulation) Amendment Act, 2002. |
2005 | 38 | The Displaced Persons Claims and other Laws Repeal Act, 2005. |
2005 | 44 | The Immigration (Carriers' Liability) Amendment Act, 2005. |
2006 | 3 | The Central Sales Tax (Amendment) Act, 2005. |
2006 | 18 | The National Commission for Minority Educational Institutions (Amendment) Act, 2006. |
2006 | 24 | The Cess Laws (Repealing and Amending) Act, 2006. |
2006 | 29 | The Taxation Laws (Amendment) Act, 2006. |
2006 | 32 | The Spirituous Preparations (Inter-State Trade and Commerce) Control (Repeal) Act, 2006. |
2006 | 46 | The Produce Cess Laws (Abolition) Act, 2006. |
2006 | 49 | The Indian Rifles (Repeal) Act, 2006. |
2007 | 39 | The Competition (Amendment) Act, 2007. |
2008 | 25 | The Central Universities Laws (Amendment) Act, 2008. |
2009 | 39 | The Competition (Amendment) Act, 2009. |
2010 | 20 | The National Commission for Minority Educational Institutions (Amendment) Act, 2010. |
2010 | 33 | The Jharkhand Panchayat Raj (Amendment) Act, 2010. |
2012 | 27 | The Copyright (Amendment) Act, 2012. |
2012 | 31 | The Central Educational Institutions (Reservation in Admission) Amendment Act, 2012. |
Ordinances made by the Governor-General | ||
1941 | VII | The War Injuries Ordinance, 1941. |
1942 | XX | The Collective Fines Ordinance, 1942. |
1942 | XLI | The Armed Forces (Special Powers) Ordinance, 1942. |
1944 | XXI | The Public Health (Emergency Provisions) Ordinance, 1944. |
1945 | XXIV | The War Gratuities (Income-tax Exemption) Ordinance, 1945. |
1945 | XXX | The Secunderabad Marriage Validating Ordinance, 1945. |
1946 | II | The Bank Notes (Declaration of Holdings) Ordinance, 1946. |
1946 | VI | The Criminal Law Amendment Ordinance, 1946. |
1946 | X | The Termination of War (Definition) Ordinance, 1946. |