The Remittances of Foreign Exchange and Investment in Foreign Exchange Bonds (Immunities and Exemptions) Act, 1991
[Act No. 41 of 1991]
[18th September, 1991.]
Contents | |
Title | The Remittances of Foreign Exchange and Investment in Foreign Exchange Bonds (Immunities and Exemptions) Act, 1991 |
Sections | Particulars |
Chapter-I | Preliminary Sections |
1. | Short title and extent |
Chapter-II | Remittances of Foreign Exchange |
2. | Definitions |
3. | Immunities |
4. | Remittances not to be taken into account in certain cases |
Chapter-III | Investment in Foreign Exchange Bonds |
5. | Definitions |
6. | Immunities |
7. | Foreign Exchange Bonds not to be taken into account in certain cases |