1. Short title and extent.-
(1) This Act may be called the Remittances of Foreign Exchange and Investment in Foreign Exchange Bonds (Immunities and Exemptions) Act, 1991.
(2) It extends to the whole of India.
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1. Short title and extent.- (1) This Act may be called the Remittances of Foreign Exchange and Investment in Foreign Exchange Bonds (Immunities and Exemptions) Act, 1991. (2) It extends to the whole of India. |
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