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10. Repeal and saving.-

(1) The Religious Institutions (Prevention of Misuse) Ordinance, 1988 (Ord. 3 of 1988) is hereby repealed. (2) Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under the corresponding provisions of this Act.



Religious Institutions (Prevention of Misuse) Act, 1988 Back




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