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The Registration of Foreigners Act, 1939

Act No. 16 of 1939*

[8th April, 1939.]

An Act to provide for the registration of foreigners in 1[India].

WHEREAS it is expedient to provide for the registration of foreigners entering, being present in, and departing form, 1[India];

It is hereby enacted as follows: -



Registration of Foreigners Act, 1939 Back




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