8. Application of other laws not barred.-
The provisions of this Act shall be in addition to, and not in derogation of, the provisions of the Foreigners Act, 1[1946] (31 of 1946) and any other law for the time being in force.
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8. Application of other laws not barred.- The provisions of this Act shall be in addition to, and not in derogation of, the provisions of the Foreigners Act, 1[1946] (31 of 1946) and any other law for the time being in force. |
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