2. Definitions.-
In this Act-
4[(a) "foreigner" means a person who is not a citizen of India;]
5* * * * *
(b) "prescribed" means prescribed by rules made under this Act.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
2. Definitions.- In this Act- 4[(a) "foreigner" means a person who is not a citizen of India;] 5* * * * * (b) "prescribed" means prescribed by rules made under this Act. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
