The Reciprocity Act, 1943

[Act No. 34 of 1983]

[8th December, 1983.]

Contents
Title	The Reciprocity Act, 1943
Sections	Particulars
1.	Short title, extent and commencement
2.	Definition
3.	Power of Central Government to impose reciprocal disabilities on persons domiciled in British Possessions
4.	Burden of proof on person claiming exemption
5.	Direction imposing disabilities in respect of entry, travel and residence not to apply to armed forces
6.	Power to make rules
7.	[Repealed.]