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2. Definitions.-

In this Act, unless there is anything repugnant in the subject or context-

5[(a) "British Possession" means any part of His Majesty's dominions 6*** and includes a protectorate or other territory administered by a British Possession as a mandatory on behalf of the League of Nations; and where parts of those dominions are under both a central and a local legislature, the expression shall mean either each part under a local legislature or all parts under the central legislature;]

(b) "entry" includes landing at any port in 7[India] during the stay in 7[India] of a ship or aircraft on its way to a destination outside 7[India] :

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Reciprocity Act, 1943 Back




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