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The Rani Lakshmi Bai Central Agricultural University Act, 2014

Act No. 10 of 2014

[4th March, 2014.]

An Act to provide for the establishment and incorporation of a University in the Bundelkhand region for the development of agriculture and for the furtherance of the advancement of learning and pursuit of research in agriculture and allied sciences and declare it to be an institution of national importance.

BE it enacted by Parliament in the Sixty-fifth Year of the Republic of India as follows:-



Rani Lakshmi Bai Central Agricultural University Act, 2014 Back




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