AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

25. Setting up of endowment fund.-

Notwithstanding anything contained in section 24, the Institute may,-

(a) set up an endowment fund and any other fund for a specified purpose; and

(b) transfer money from its fund to the endowment fund or any other fund.



Rajiv Gandhi Institute of Petroleum Technology Act, 2007 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys