The Rajasthan and Madhya Pradesh (Transfer of Territories) Act, 1959
15. Effect of provisions inconsistent with other laws.-
The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law.
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The Rajasthan and Madhya Pradesh (Transfer of Territories) Act, 1959 15. Effect of provisions inconsistent with other laws.- The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law. |
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