18. Application of act 22 of 1922 to members of the Force.
The Police (Incitement to Disaffection) Act, 1922 shall apply to members of the Force as it applies to members of a police force.
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18. Application of act 22 of 1922 to members of the Force. The Police (Incitement to Disaffection) Act, 1922 shall apply to members of the Force as it applies to members of a police force. |
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