1. (1) This Act may be called the Punjab Municipal Corporation Law (Extension to Chandigarh) Amendment Act, 2017.
(2) It shall be deemed to have come into force on the 1st day of July, 2017.
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1. (1) This Act may be called the Punjab Municipal Corporation Law (Extension to Chandigarh) Amendment Act, 2017. (2) It shall be deemed to have come into force on the 1st day of July, 2017. |
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