18. Scope of vesting order.-
An order made by the Bank under this Act may confer the full title to a Government security or may confer a title only to the accrued and accruing interest onthe security pending a further order vesting the full title.
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18. Scope of vesting order.- An order made by the Bank under this Act may confer the full title to a Government security or may confer a title only to the accrued and accruing interest onthe security pending a further order vesting the full title. |
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