1. Short title and commencement.-
(1) This Act may be called the Public Debt 4 *** Act, 1944.
5* * * * *
(3) It shall come into force on such date6 as the Central Government may, by notification in the Official Gazette, appoint in this behalf.
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1. Short title and commencement.- (1) This Act may be called the Public Debt 4 *** Act, 1944. 5* * * * * (3) It shall come into force on such date6 as the Central Government may, by notification in the Official Gazette, appoint in this behalf. |
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