AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

26. [Amendment of the Second Schedule to the Code of Civil Procedure. ]

Rep. by the Presidency Small Cause Courts Law Amendment Act, 1888 (10 of 1888), s. 4.

1. See now the Indian Limitation Act, 1963 (36 of 1963).

2. Sec now the Code of Civil P rocedure, 1908 (Act 5 of 1908), Sch . I, Order V II, rule 10 .

3. Subs. by Act 9 of 1922, s. 5, for "section 588, clause ( 29 ), of the Code of Civil Procedure".

4. Ins . by s . 5, ibid .



Provincial Small Cause Courts Act, 1887 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys