9. Savings as to estates of soldiers.-
Nothing in section 4 or section 5 shall apply to money belonging to any estate for the purpose of the administration of which the Regimental Debts Act, 1893 (56 & 57 Viet., c.5), applies.
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9. Savings as to estates of soldiers.- Nothing in section 4 or section 5 shall apply to money belonging to any estate for the purpose of the administration of which the Regimental Debts Act, 1893 (56 & 57 Viet., c.5), applies. |
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