The Protection of Women from Domestic Violence Act, 2005
36. Act not in derogation of any other law.-
The provisions of this Act shall be in addition to, and not in derogation of the provisions of any other law, for the time being in force.
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The Protection of Women from Domestic Violence Act, 2005 36. Act not in derogation of any other law.- The provisions of this Act shall be in addition to, and not in derogation of the provisions of any other law, for the time being in force. |
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